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[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(14)(gg) in The Orissa Factories Rules, 1950

(gg)The use of spiral staircase shall be limited to low occupant load and to a building of height of 9 metres unless they are connected to platforms such as balconies and terraces to allow escapees to pause. A spiral staircase shall not be less than 300 centimetres in diameter and have adequate head room.