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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(6) in The Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974

(6)A copy of the report on its receipt by the Tribunal shall be furnished to the declarant and also the officer authorised by the Government in this behalf.