Calcutta High Court
Indofil Chemicals Co vs State Of West Bengal & Ors on 13 February, 2014
Author: Arindam Sinha
Bench: Arindam Sinha
ORDER SHEET
GA No.338 of 2014
With
WP No.492 of 2005
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
INDOFIL CHEMICALS CO.
Versus
STATE OF WEST BENGAL & ORS.
BEFORE:
The Hon'ble JUSTICE ARINDAM SINHA
Date : 13th February, 2014.
Appearance:
Mr.Soumya Majumder, Adv.
Mr.Agnibesh Sengupta, Adv.
The Court : In this application for restoration the causes shown are sufficient. The matter is restored to file. Let it appear on 18th February, 2014 as marked 'For Hearing'.
The affidavit of service filed in Court today be kept with the record.
(ARINDAM SINHA, J.) B.Pal