Section 8 in The M.P. Electricity Duty Rules, 1949
8. Inspection of books and accounts.-
An Inspector may at any time require a distributor of electrical energy or producer to produce for inspection at the registered or other office of the distributor or producer[or at the office of Electrical Inspector]such books and records in his possession or control as may be necessary for ascertaining or verifying the amount of electricity duty payable under the Act.
