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[Cites 0, Cited by 0] [Section 37(1A)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(1A)(I) in The Limited Liability Partnership Rules, 2009

(I)file overdue returns in Form 8 and Form 11 up to the end of the financial year in which the limited liability partnership ceased to carry on its business or commercial operations before filing Form 24;