Supreme Court - Daily Orders
Wildlife First vs Ministry Of Forest And Environment on 12 December, 2019
Bench: Arun Mishra, Vineet Saran, S. Ravindra Bhat
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ITEM NO.109 COURT NO.3 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 109/2008
WILDLIFE FIRST & ORS. Petitioner(s)
VERSUS
MINISTRY OF FOREST AND ENVIRONMENT & ORS. Respondent(s)
IA No. 98022/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 39460/2019 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 130315/2019 - CLARIFICATION/DIRECTION
IA No. 130305/2019 - CLARIFICATION/DIRECTION
IA No. 88926/2018 - CONDONATION OF DELAY IN FILING
IA No. 1/2008 - EX-PARTE STAY
IA No. 102926/2019 - EXEMPTION FROM FILING O.T.
IA No. 109747/2019 - EXEMPTION FROM FILING O.T.
IA No. 101658/2019 - EXEMPTION FROM FILING O.T.
IA No. 107305/2019 - EXEMPTION FROM FILING O.T.
IA No. 99575/2019 - EXEMPTION FROM FILING O.T.
IA No. 139267/2019 - EXEMPTION FROM FILING O.T.
IA No. 106395/2019 - EXEMPTION FROM FILING O.T.
IA No. 137518/2019 - EXEMPTION FROM FILING O.T.
IA No. 104857/2019 - EXEMPTION FROM FILING O.T.
IA No. 104610/2019 - EXEMPTION FROM FILING O.T.
IA No. 151826/2019 - EXEMPTION FROM FILING O.T.
IA No. 6/2014 - EXEMPTION FROM FILING O.T.
IA No. 137888/2019 - EXEMPTION FROM PERSONAL APPEARANCE
IA No. 99574/2019 - EXTENSION OF TIME
IA No. 111106/2019 - EXTENSION OF TIME
IA No. 75108/2018 - I A FOR WAIVING OF COST
IA No. 75127/2018 - I A FOR WAIVING OF COST
IA No. 144476/2019 - INTERVENTION APPLICATION
IA No. 104135/2019 - INTERVENTION APPLICATION
IA No. 151825/2019 - INTERVENTION APPLICATION
IA No. 141003/2019 - INTERVENTION/IMPLEADMENT
IA No. 37944/2019 - MODIFICATION
IA No. 35782/2019 - MODIFICATION
IA No. 36432/2019 - MODIFICATION OF COURT ORDER
IA No. 63893/2019 - PERMISSION TO APPEAR AND ARGUE IN PERSON
IA No. 107304/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 106306/2019 - PERMISSION TO FILE ADDITIONAL
Signature Not Verified
DOCUMENTS/FACTS/ANNEXURES
Digitally signed by
JAYANT KUMAR ARORA
Date: 2019.12.14
13:07:46 IST
IA No. 63894/2019 - STAY APPLICATION)
Reason:
WITH
W.P.(C) No. 514/2006 (PIL-W)
2
W.P.(C) No. 50/2008 (PIL-W)
(FOR IA 1/2008
FOR EXEMPTION FROM FILING O.T. ON IA 53871/2018
FOR [I/A FOR WAIVER OF COSTS FILED BY THE STATE OF KERALA] ON IA
61560/2018
FOR EXEMPTION FROM FILING O.T. ON IA 68563/2018
FOR EXEMPTION FROM FILING O.T. ON IA 103529/2019
FOR EXEMPTION FROM FILING O.T. ON IA 112065/2019
FOR ADDITION / DELETION / MODIFICATION PARTIES ON IA 129964/2019
IA No. 129964/2019 - ADDITION / DELETION / MODIFICATION PARTIES
IA No. 53871/2018 - EXEMPTION FROM FILING O.T.
IA No. 112065/2019 - EXEMPTION FROM FILING O.T.
IA No. 103529/2019 - EXEMPTION FROM FILING O.T.
IA No. 68563/2018 - EXEMPTION FROM FILING O.T.
IA No. 61560/2018 - I/A FOR WAIVER OF COSTS FILED BY THE STATE OF
KERALA)
S.L.P.(C)...CC No. 11408-11409/2009 (XII)
(to be listed with W.P(C) 50/2008 in view of Hon'ble ct order dt
21.08.2009)
T.C.(C) No. 85/2011 (XVI-A)
T.C.(C) No. 87/2011 (XVI-A)
T.C.(C) No. 39/2015 (XVI-A)
T.C.(C) No. 41/2015 (XVI-A)
T.C.(C) No. 59/2015 (XVI-A)
T.C.(C) No. 103/2015 (XVI-A)
T.C.(C) No. 132/2015 (XVI-A)
T.C.(C) No. 3/2016 (XVI-A)
MA 1747/2018 in W.P.(Crl.) No. 1061/1982 (X)
(Only M.A. No. 1747/2018 to be listed on 26.9.19
IA No. 72136/2019 - APPLICATION FOR PERMISSION
IA No. 93287/2018 - APPROPRIATE ORDERS/DIRECTIONS
IA No. 93288/2018 - EXEMPTION FROM FILING O.T.)
T.C.(C) No. 12/2018 (XVI-A)
Date : 12-12-2019 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE VINEET SARAN
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Counsel for the
parties Mr. Ajit Kumar Sinha, Sr. Adv.
Mrs. Arunima Dwivedi, Adv.
Mr. Anmol Chandan, Adv.
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Mr. Amit Sharma, Adv.
Mr. P. Parasharan, Adv.
Mr. K. Parmeshwar, Adv.
Mr. Raj Bahadur, Adv.
Mrs. Anil Katiyar, Adv.
Mr. G. S. Makkar, Adv.
Mr. Colin Gonsalves, Sr. Adv.
Mr. Siddharth Seem, Adv.
Mr. Satya Mitra, AOR
Mr. Shyam Divan, Sr. Adv.
Mr. P. K. Manohar, Adv.
Mr. Vinayak Bhandari, Adv.
Ms. Aishwarya Bhati, AAG, UP
Mr. Krishanand Pandey, Adv.
Mr. Gautam Kumar, Adv.
Ms. Rachna Gupta, Adv.
Mr. Ravindra Kumar Raizada, Sr. Adv.
Mr. Kamlendra Mishra, Adv.
Mr. Rajeev Kumar Dubey, Adv.
Ms. Rachna Gupta, Adv.
Mr. Tushar Mehta, Solicitor General
Mr. A.N. S. Nadkarni, ASG
Mr. Anmol Chandan, Adv.
Mr. Saurabh Mishra, Adv.
Ms. Aakansha Kaul, Adv.
Ms. Swati Ghildiyal, Adv.
Mr. Prabudh Singh, Adv.
Mr. Raj Bahadur, Adv.
Ms. Suhasini Sen, Adv.
Mr. Adit Khorana, Adv.
Ms. Priyanshu Maheshwari, Adv.
Mr. S. S. Rebello, Adv.
Mr. Gurmeet Singh Makker, AOR
Mr. Tushar Mehta, Solicitor General
Ms. Aishwarya Bhati, Sr. Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. A. Mishra, Adv.
Mr. Kamlendra Mishra, Adv.
Mr. Raj Panjwani, Sr. Adv.
Ms. Purnika Bhat Kak, Adv.
Ms. Leelawati, Adv.
Mr. Devashish Bharuka, Adv.
Mr. Ravi Bharuka, Adv.
Ms. Sarvshree, Adv.
Mr. Justine George, Adv.
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Mr. Aditya Singala, Adv.
Dr. P. George Giri, Adv.
Ms. Anima Kujur, Adv.
Ms. Jasmin Kurian, Adv.
Mr. Gopal Prasad, Adv.
Mr. Shalya Agarwal, Adv.
Ms. Ruhira Gupta, Adv.
Mr. Anurag Sharma, Adv.
Mr. Shishir Deshpande, Adv.
Mr. Sanjay Parikh, Sr. Adv.
Mr. Pukhrambam Ramesh Kumar, Adv.
Mr. Ritwick Parikh, Adv.
Ms. Sanjan Srikkumar, Adv.
Mr. Karun Sharma, Adv.
Mr. M. V. Mukunda, Adv.
Ms. Anjana Chandrashekhar, Adv.
Mr. Jitender Kumar Sethi, Adv.
Mr. Jatinder Kumar Bhatia, Adv.
Mr. Ashutosh Kumar Sharma, Adv.
Mr. Krishnan Venugopal, Sr. Adv.
Ms. Sharmila Upadhyay, Adv.
Mr. Pawan Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
Mr. Pawan Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
Ms. Swati Smita Pati, Adv.
Mr. Binod Kumar Behera, Adv.
Mr. Raj Panjwani, Sr. Adv.
Ms. Purnima Bhat Kak, Adv.
Ms. Leelawati, Adv.
Mr. P. S. Narasimha, Sr. Adv.
Ms. Kiran Suri, Sr. Adv.
Mr. Wasim A. Qadri, Sr. Adv.
Mr. Shalinder Saini, Adv.
Ms. Sadhana Sandhu, Adv.
Mr. Mukul Singh, Adv.
Mr. B. V. Balramdas, Adv.
Mr. M. Shoeb Alam, Adv.
Mr. Ujjwal Singh, Adv.
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Mr. Gautam Prabhakar, Adv.
Mr. Mojahid Karim Khan, Adv.
Mr. Samrat Shinde, Adv.
Mr. Nishant Katneshwarkar, Adv.
Dr. Manish Singhvi, AAG
Mr. Satyendra Kumar, Adv.
Ms. Shailja Mishra, Adv.
Mr. Milind Kumar, Adv.
Mr. Swarupama Chaturvedi, Adv.
Mr. B. N. Dubey, Adv.
Mr. Mukesh Kumar, Adv.
Ms. Indira Bhakar, Adv.
Ms. Aparna Trivedi, Adv.
Mr. Santanu Singh, Adv.
Mr. P. K. Dey, Adv.
Mr. Shalinder Saini, Adv.
Mr. B. V. Balramdas, Adv.
Mr. Raghvendra Kumar, Adv.
Mr. Anand Kumar Dubey, Adv.
Mr. Narendra Kumar, Adv.
Mr. P. Venkat Reddy, Adv.
Mr. Prashant Tyagi, Adv.
for M/s Venkat Palwai Law Associates
Mr. Leishangthem Roshmani Kh, Adv.
Ms. Maibam Babina, Adv.
Ms. Anupama Ngangom, Adv.
Mr. Gopal Prasad, Adv.
Mr. S. K. Singh, Adv.
Mr. Shrish Kumar Mishra, Adv.
Ms. Rachana Gupta, Adv.
Mr. Shuvodeep Roy, Adv.
Mr. Kabir Shankar Bose, Adv.
Mr. Rijuk Sarkar, Adv.
Mr. Somnath Banerjee, Adv.
Mr. Pragyan Sharma, Adv.
Mr. Mudit Makhijani, Adv.
Mr. Shikhar Garg, Adv.
Mr. P. V. Yogeswaran, Adv.
Mr. Rahul Kaushik, Adv.
Ms. Bhuvneshwari Pathak, Adv.
Ms. Shilpi Satyapriya Satyam, Adv.
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Mr. Varun Chopra, Adv.
Mr. Vikas Mahajan, AAG, H.P.
Mr. Vinod Sharma, Adv.
Mr. Anil Kumar, Adv.
Mr. Vinod Sharma, Adv.
Mr. Akash Varma, Adv.
Ms. Madhavi Diwan, ASG
Ms. Shraddha Deshmukh, Adv.
Mr. Raj Bahadur, Adv.
Mrs. Hemantika Wahi, Adv.
Ms. Jesal Wahi, Adv.
Ms. Vishakha, Adv.
Ms. Parul Luthra, Adv.
Mr. Debojit Borkakati, Adv.
Mr. Vivek Sonkar, Adv.
Mr. Rahul Chitnis, Adv.
Mr. Nishant R. Katneshwarkar, Adv.
Mr. A. P. Mayee, Adv.
Ms. Deepanwita Priyanka, Adv.
Ms. Nivedita Nair, Adv.
Mr. Ranvijay Singh, Adv.
Mr. Madhvi Kumar Sawant, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Ms. Meetali Goyal, Adv.
Mr. A. K. Shrivastava, Adv.
Mr. Mohan V. Katarki, Sr. Adv.
Dr. Anindita Pujari, Adv.
Mr. Om Narayan, Adv.
Ms. Deval Singh, Adv.
Ms. Nitya Ramakrishnan, Adv.
Ms. Anindita Poojari, Adv.
Ms. Aarti Kumar, Adv.
Mr. Trideep Pais, Adv.
Ms. Sanya Kumar, Adv.
Mr. Tusharika Mattoo, Adv.
Mr. N .K. Verma, Adv.
Mr. Nikhil Nayyar, Adv.
Mr. Ranjan Mukherjee, Adv.
Mr. Upendra Mishra, Adv.
Mr. S. Bhowmick, Adv.
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Mr. Nishe Ranjan Shonkar, Adv.
Ms. Anu K. Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Reegan S. Bel, Adv.
Ms. Deepa M. Kulkarni, Adv.
Mr. Nishant R. Katneshwarkar, Adv.
Mr. Pawan Kishore Singh, Adv.
Ms. Madhusmita Bora, Adv.
Ms. Aruna Mathur, Adv.
Mr. Avneesh Arputham, Adv.
Ms. Anuradha Arputham, Adv.
Ms. Geetanjali, Adv.
Mr. Siddesh Kotwal, Adv.
Ms. Bansuri Swaraj, Adv.
Ms. Shreya Bhatnagar, Adv.
Mr. Divyansh Tiwari, Adv.
Ms. Ana Upadhyay, Adv.
Mr. Raghunath Sethupathy, Adv.
Mr. Gagan Narang, Adv.
Ms. Arshiya Ghose, Adv.
Ms. Astha Sharma, Adv.
Mr. Guntur Prabhakar, Adv.
Ms. Prerna Singh, Adv.
Mr. Prasanth Mathur, Adv.
Mr. V. G. Pragasam, Adv.
Mr. S. Prabu Ramasubramanian, Adv.
Mr. S. Manuraj, Adv.
Mr. M. Yogesh Kanna, Adv.
Mr. S. Partha Sarathi, Adv.
Ms. Uma Prasuna Bachu, Adv.
Mr. Karthikeyan, Adv.
Mr. S. Raja Rajeshwaran, Adv.
Mr. Amit Kumar Singh, Adv.
Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Mr. Gaurav Prakash, Adv.
Mr. Raj Kamal, AAG, Punjab
Mr. Benant Noor Singh, Adv.
Mr. Karan Bharihoke, Adv.
Mr. B. D. Das, Adv.
Mr. Kaushal Narayan Mishra, Adv.
Mr. Siddant Sharma, Adv.
Ms. Navkiran Bolay, Adv.
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Mr. A. N. S. Nadkarni, ASG
Mr. Nachiketa Joshi, Adv.
Ms. Shraddha Deshmukh, Adv.
Mr. Prashant Singh, Adv.
Mr. Rajyavardhan Mall, Adv.
Ms. Pragya Parijat Singh, Adv.
Mr. G. S. Makkar, Adv.
Mr. Raj Bahadur, Adv.
Mr. Arjun Vinod Bobde, Adv.
Mr. Santosh Rebello, Adv.
Ms. Richa Relhan, Adv.
Mrs. Shagun Seth, Adv.
Mr. Rajat Joseph, Adv.
Mr. Anil K. Jha, AOR
Mr. Amit Sharma, Adv.
Mr. Ankit Raj, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Mohit Kumar Chopra, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. S. K. Rajora, Adv.
Mr. A. K. Chopra, Adv.
Mr. Atul Jha, Adv.
Mr. Sandeep Jha, Adv.
Mr. Dharmendra Kumar Sinha, Adv.
Mr. Joseph Aristotle S., Adv.
Mrs. Priya Aristotle, Adv.
Mr. Shiva P., Adv.
Mr. Rajesh Srivastava, Adv.
Mr. Ashok Kumar Singh, AOR
Mr. Naresh Kumar Gaur, Adv.
Mr. Shantwanu Singh, Adv.
Mr. Shuvodeep Roy, Adv.
Mr. Rituraj Biswas, Adv.
Mr. Anil Shrivastav, Adv.
Mr. Satyedra Kumar Srivastav, Adv.
Ms. Madhusmita Bora, AOR
Mr. Pawan Kishore Singh, Adv.
Mr. B D. Vivek, Adv.
Mr. Riju Raj Jamwal, Adv.
Mr. Suhaan Mukerji, Adv.
Ms. Astha Sharma, Adv.
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Mr. Amit Verma, Adv.
Mr. Abhishek Manchanda, Adv.
Ms. Kajal Dalal, Adv.
Ms. Dimple Nagpal, Adv.
Mr. Prastut Dalvi, Adv.
For PLR Chambers & Co.
Mr. Mirnal Kanthi Mondal, Adv.
Mr. K V. Jagdishvaran, Adv.
Mrs. G. Indira, Adv.
Mr. Ashok Kumar Singh, AOR
Mrs. Rachna Gupta, AOR
Ms. Purnima Bhat, AOR
Mr. Shibashish Misra, AOR
Mr. Balaji Srinivasan, AOR
Ms. Madhusmita Bora, AOR
Mrs. Revathy Raghavan, AOR
Mr. D. Mahesh Babu, AOR
Mr. P. K. Manohar, AOR
Mr. Tara Chandra Sharma, AOR
Mr. Annam D. N. Rao, AOR
Mr. S. Ravi Shankar, AOR
Mr. Naresh Kumar, AOR
Mr. B. S. Banthia, AOR
Mr. Radha Shyam Jena, AOR
Mr. Shuvodeep Roy, AOR
Mr. Parijat Sinha, AOR
Mr. Vinod Sharma, AOR
Mr. Neeraj Kumar Sharma, AOR
Mr. Guntur Prabhakar, AOR
Mr. Anil Shrivastav, AOR
Mr. Debojit Borkakati, AOR
Mr. Devashish Bharuka, AOR
Mr. Nishanth Patil, AOR
Mr. Chirag Jain, Adv.
Ms. Anjana Chandrashekar, AOR
Mr. Rajat Joseph, AOR
Mr. Dharmendra Kumar Sinha, AOR
Ms. Anindita Pujari, AOR
Ms. Hemantika Wahi, AOR
Mr. Jayant Mohan, AOR
Mr. G. Prakash, Adv.
Mr. Jishnu M. L., Adv.
Mrs. Priyanka Prakash, Adv.
Mrs. Beena Prakash, Adv.
Mr. Shubhranshu Padhi, AOR
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Mr. Ashish Yadav, Adv.
Mr. Rakshit Jain, Adv.
Mr. Sanjay Kumar Visen, AOR
Ms. Pritha Srikumar, AOR
Mr. Nishe Rajen Shonker, AOR
Mr. Abhinav Mukerji, AOR
Mr. M. Shoeb Alam, AOR
Mr. Gopal Prasad, AOR
Mr. Ravi Prakash Mehrotra, AOR
Mr. Anil K. Jha, AOR
Mr. G. Prakash, AOR
Mr. Anil Kumar Jha, AOR
Mr. Nishant Ramakantrao Katneshwarkar, AOR
Mr. Saurabh Mishra, AOR
Mr. Rana Ranjit Singh, AOR
Mr. Ranjan Mukherjee, AOR
Mr. Leishangthem Roshmani Kh, AOR
Mr. P. V. Yogeswaran, AOR
Ms. K. Enatoli Sema, AOR
Mr. Shibashish Misra, AOR
Mr. Karan Bharihoke, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Milind Kumar, AOR
Mr. Kuldip Singh, AOR
Mr. Narendra Kumar, AOR
Mr. M. Yogesh Kanna, AOR
M/S. Arputham Aruna And Co, AOR
Mr. Gopal Singh, AOR
Mr. Kamlendra Mishra, AOR
Mrs. Rachna Gupta, AOR
Mr. Chanchal Kumar Ganguli, AOR
M/S. Plr Chambers And Co., AOR
Mr. V. G. Pragasam, AOR
Mr. Anil K. Chopra, AOR
Mrs. Anil Katiyar, AOR
Ms. G. Indira, AOR
Mr. K. V. Jagdishvaran, Adv.
Ms. Aparna Bhat, AOR
Ms. Karishma Maria, Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sharon Mathew, Adv.
Ms. Meera Gopal, Adv.
Mr. Srishti Agnihotri, Adv.
Mr. Pratik R. Bombarde, AOR
Mr. B. V. Balaram Das, AOR
Mr. Sumeer Sodhi, AOR
Mr. Shekhar G. Devasa, Adv.
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Mr. Manish Tiwari, Adv.
Mr. Luv Kumar, Adv.
M/S. Devasa & Co., AOR
Mr. P. V. Dinesh, AOR
Ms. Sindhu T. P., Adv.
Mr. Mukund P. Unny, Adv.
Mr. Joseph Aristotle S., AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter in the month of January, 2020. Interim order shall continue till the next date of hearing.
(JAYANT KUMAR ARORA) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER