Custom, Excise & Service Tax Tribunal
M/S Harsingar Gutkha Pvt. Ltd. & Ors vs Cce, Lucknow on 20 September, 2010
IN THE CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL West Block No. 2, R.K. Puram, New Delhi 110 066. COURT NO. I DATE OF HEARING : 20/09/2010. DATE OF DECISION : 20/09/2010. Excise Appeals No. 1332-1338, 1471-1473, 1501-1502, 1540-1548, 1555-1556, 1562, 1580-1581, 1716-1720, 1855, 1867, 2232, 2306 and 2308 of 2007 M/s Harsingar Gutkha Pvt. Ltd. & Ors. Appellants Versus CCE, Lucknow Respondent
Appearance None for the Appellants.
Shri B.K. Singh, Authorized Representative (Jt. CDR) for the Respondent. CORAM : Honble Shri Justice R.M.S. Khandeparkar, President Honble Shri Rakesh Kumar, Member (Technical) Order No. ________________ Dated : ,,,,,,,,,,,_____________ Per. Shri Justice R.M.S. Khandeparkar :-
None present for the assessee, Shri B.K. Singh, Jt. CDR present for the respondent. Matters to be listed for final hearing on 30th of November 2010. On the request by the department matters to be listed in the top of the cause list.
(Justice R.M.S. Khandeparkar) President (Rakesh Kumar) Member (Technical) PK