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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(8)(n) in Telangana Panchayat Raj Act, 2018

(n)Formulation of schemes to impart awareness on matters of public interest like cleanliness, environmental protection, pollution control and to create awareness on health and hygiene;