Section 11(8) in The Punjab Animal Contagious Diseases Rules, 1953
(8)A breach of any of the above rules shall be punishable with fine which may extend in the case of a first conviction to Rs. 100 or in case of second or subsequent conviction to Rs. 500.Foot and Mouth Disease. - (1) Regulations (1), (2) (a), (3), (4), (5), (7) and (8) described under Rinderpest shall also apply to this disease.
