Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

NCT Delhi - Subsection

Section 11(2) in Punjab Relief of Indebtedness Act, 1934

(2)Every application presented by a creditor shall contain the following particulars, namely:-
(a)the place where the debtor resides or holds land;
(b)the amount and particulars of his claim against such debtor;
(c)a statement that the debtor is unable to pay his debts,