Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 5 in The M.P. Vidyut Pradaya Upakram (Arjan) Adhiniyam, 1974 5. Undertaking to vest in State Government. - On the vesting date, all the undertakings shall, by virtue of this Act, stand transferred to, and vested in, the State Government.
