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[Cites 0, Cited by 0] [Section 2(3B)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(3B)(a) in The Assam Amusements and Betting Tax Act, 1939

(a)"cable operator" means any person who provides cable service directly to customer or transmits signal to a sub-cable operator through a cable television network otherwise controls or is responsible for the management and operation of a cable television network;