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[Cites 0, Cited by 1] [Section 2(46)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(46)(b) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(b)such other area as the Government may, by notification, declare to be an urban area, which in the opinion of the Government, is likely to be urbanized;