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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(8) in The M.P. Factories Rules, 1962

(8)For the purposes of the examination of persons employed in processes covered by the rules relating to Dangerous Operations, the certifying surgeon shall visit the factories within the local limits assigned to him at such intervals as are prescribed by the rules relating to such Dangerous Operations.