Supreme Court - Daily Orders
Suman Goyal vs Manoj Jain on 9 March, 2015
Bench: M.Y. Eqbal, Kurian Joseph
ITEM NO.48 COURT NO.10 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
1032/2015
(Arising out of impugned final judgment and order dated 22/07/2014
in WP No. 2191/2013 passed by the High Court Of M.p At Gwalior)
SUMAN GOYAL Petitioner(s)
VERSUS
MANOJ JAIN Respondent(s)
I.A. 1/2015(with c/delay in filing SLP)
Date : 09/03/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE KURIAN JOSEPH
For Petitioner(s)
Mr. S.K. Keshote, Sr.Adv.
Mr. H.D. Thanvi, Adv.
Ms. Preeti Thanvi, adv.
Mr. Sarad Kumar Singhania,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsel for the petitioner. Delay condoned.
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
Sukhbir Paul Kaur
Date: 2015.03.10
16:44:09 IST
Reason: