Supreme Court - Daily Orders
M/S Vasan Healthcare Pvt. Ltd. vs The Additional Commissioner Of Income ... on 26 August, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.5 COURT NO.8 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.23986/2019
(Arising out of impugned final judgment and order dated 05-02-2019
in TCA No.21/2019 passed by the High Court Of Judicature At Madras)
M/s. VASAN HEALTHCARE PVT. LTD. & ANR. Petitioners
VERSUS
THE ADDITIONAL COMMISSIONER OF INCOME TAX,
CENTRAL RANGE-2, CHENNAI Respondent(s)
(IA No.126887/2019 – FOR CONDONATION OF DELAY IN FILING; and, IA
No.126888/2019-CONDONATION OF DELAY IN REFILING)
Date : 26-08-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Mukul Rohatgi, Sr. Adv.
Mr. Kartik Seth, Adv.
Ms. Ranjeeta Rohatgi, Adv.
Mr. Shikhar Mishra, Adv.
M/s. Chambers Of Kartik Seth, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 02.09.2019.
In the meantime, the petitioner may file the copy of the order passed by the ITAT on dated 31.01.2018.
(MUKESH NASA) (SUMAN JAIN) Signature Not Verified COURT MASTER BRANCH OFFICER Digitally signed by MUKESH KUMAR Date: 2019.08.28 19:41:05 IST Reason: