Section 3(1)(a) in The Jammu and Kashmir Casual and Other Workers-Regular Engagement Rules, 2017
(a)engaged up to 17-03-2015, i. e. when powers to make such engagements were withdrawn vide Government Order No. 43-F of 2015 dated 17-03-2015 read with corrigendum issued vide No. A/Misc/2015/391 dated 20-03-2015 ;