Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8 in Inland Vessels (Prevention and Control of Pollution and Protection of Inland Water) Rules, 2016 8. An inland port at cargo or passenger terminal shall maintain Form and Record Books as specified in Schedule V.
