Section 41 in Gujarat Wild Animals and Wild Birds Protection Act, 1963
41. Government trophies.- Any game found dead or killed without a licence in defence of life or property or by mistake and any game or trophy in respect of which a breach of the provisions of this Act has been committed, shall be a Government trophy and the property of the State Government.
Explanation.-In this section, "game" includes the female and the young of any animal or bird specified in Schedule II, III or IV.
