Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172] [Entire Act] State of West Bengal - Subsection Section 172(4) in The West Bengal Motor Vehicles Rules, 1989 (4)A passenger who contravenes any of these provisions shall be guilty of an offence punishable under Chapter XIII of the Act,
