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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Punjab - Subsection

Section 35(2) in The Punjab Agricultural University Act, 1961

(2)There shall be constituted a Finance Committee which shall consist of -
(a)the Vice-Chancellor;
(b)the Comptroller;
(c)the Secretary to Government, Finance Department; and
(d)a member chosen by the Board from amongst the non-official members.