Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act] State of Bihar - Subsection Section 40(2)(k) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 (k)the guidance of the Village Advisory Committee, the Consolidation Officer and other persons in all proceedings under this Act; and