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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

State of Karnataka - Subsection

Section 72(3)(i) in Karnataka Panchayat Raj Act, 1993

(i)in the case of an encroachment, with further fine which may extend to two rupees for every day on which the encroachment continues after the date of first conviction;