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State of Punjab - Section

Section 12 in The Punjab Payment of Wages Rules, 1937

12. Posting of list.

- The employer shall display at or near the main entrance of the factory a copy in [the Official language of the State and the language of the majority] [The words 'English together with a literal translation thereof, in the language of the majority' substited vide No. G.S.R. 18/C.A. 4/36/Section 26/Amendment (2)/81, dated 13th March, 1981.] of the persons employed therein, of the list approved under rule 11.