Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 1 in Andhra Pradesh Chit Funds Rules, 2008 1. Short title:- (i) These rules may be called the Andhra Pradesh Chit Funds Rules, 2008.(ii)They shall be deemed to have come into force from the 15.09.2008.
