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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(41) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(41)"Statutes", "Ordinances" and "regulations" mean, respectively, the Statutes, the Ordinances and the regulations of the University made or deemed to have been made under this Act;