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[Cites 0, Cited by 0] [Section 139(1)] [Section 139] [Entire Act]

State of Telangana - Subsection

Section 139(1)(a) in Telangana District Boards Act, 1955

(a)subject to the provisions of article 276 of the Constitution of India, a tax on persons exercising any profession, trade, calling or employment, within the limits of the area subject to the jurisdiction of the Board;