Supreme Court - Daily Orders
Nirmal Kumar Parsan Etc vs Commissioner Of Commercial Taxes on 28 May, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO(S).1012-1013/2020
IN
CIVIL APPEAL NOS.7863 AND 7864 OF 2009
NIRMAL KUMAR PARSAN ETC. PETITIONER(S)
VERSUS
COMMISSIONER OF COMMERCIAL
TAXES & ORS. RESPONDENT(S)
O R D E R
Prayer for oral hearing is rejected. We have perused the Review Petitions as well as the grounds in support thereof. In our opinion, no case for review of Judgment dated 21.01.2020 is made out. Consequently, the review petitions are dismissed.
..................,J.
(A.M. KHANWILKAR) ....................,J.
(DINESH MAHESHWARI)
NEW DELHI
MAY 28, 2020
Signature Not Verified
Digitally signed by
DEEPAK SINGH
Date: 2020.06.01
16:55:55 IST
Reason:
ITEM NO.1006 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) NO(S).1012-1013/2020 IN CIVIL APPEAL NOS.7863 AND 7864 OF 2009 NIRMAL KUMAR PARSAN ETC. Petitioner(s) VERSUS COMMISSIONER OF COMMERCIAL TAXES & ORS. Respondent(s) (FOR ADMISSION and IA No.29893/2020-ORAL HEARING IA No. 29893/2020 - ORAL HEARING) Date : 28-05-2020 These matters were circulated today. CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE DINESH MAHESHWARI By Circulation UPON perusing papers the Court made the following O R D E R Prayer for oral hearing is rejected. The review petition(s) are dismissed in terms of the signed order.
Consequently, pending application(s), if any, shall stand disposed of. (NEETU KHAJURIA) (VIDYA NEGI) COURT MASTER COURT MASTER (Signed order is placed on the file.)