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[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(3)(ii) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(ii)if the application is made after the expiry of thirty days of the date specified in the notification, but within a period of forty days of such expiry - one rupee per day for the first thirty days and rupees two per day for each day thereafter.