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[Cites 0, Cited by 3] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(b) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(b)whose pay or allowances or any of whose conditions of service are altered or interpreted to his disadvantage, by any order, may prefer an appeal against such order to such authority or officer as may be prescribed, and different authorities or officers may be prescribed for different classes of private colleges.