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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(7)(c) in Haryana Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2018

(c)the additional measures being undertaken by the Requiring Body in response to the findings of the Social Impact Assessment process and public hearings.