Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 181(2)] [Section 181] [Entire Act] Union of India - Subsection Section 181(2)(f) in The Electricity Act, 2003 (f)publication of the alterations or amendments to be made in the licence under clause (c) of sub-section (2) of section 18;