Himachal Pradesh High Court
Kuldeep Prakash Sharma vs . Kashmir Singh on 20 May, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Kuldeep Prakash Sharma Vs. Kashmir Singh CMPMO No. 164 of 2022 .
20.5.2022 Present: Mr. Pawan K. Sharma, Advocate, vice counsel, for the petitioner.
As prayed for, list on 25.5.2022.
(Tarlok Singh Chauhan) Judge May 20, 2022 (Kalpana) ::: Downloaded on - 20/05/2022 20:10:41 :::CIS