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Himachal Pradesh High Court

Kuldeep Prakash Sharma vs . Kashmir Singh on 20 May, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Kuldeep Prakash Sharma Vs. Kashmir Singh CMPMO No. 164 of 2022 .

20.5.2022 Present: Mr. Pawan K. Sharma, Advocate, vice counsel, for the petitioner.

As prayed for, list on 25.5.2022.

(Tarlok Singh Chauhan) Judge May 20, 2022 (Kalpana) ::: Downloaded on - 20/05/2022 20:10:41 :::CIS