Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Chattisgarh - Subsection

Section 19(2) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(2)Subject to the superintendence, direction and control of the Commission, the District Election Officer shall coordinate and supervise all work in the district in connection with the conduct of all elections to panchayats in the district.