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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(2)(f) in The Bengal Tanks Improvement Act, 1939

(f)the manner of deciding disputes under [sub-sections (1) and (2) of section 25] [Words substituted by W.B. Act 24 of 1948.];