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State of Rajasthan - Section

Section 5 in Rajasthan Finance Act, 2007

5. Amendment of Section 11, Rajasthan Act No. 4 of 2003.

- In sub-section (6) of Section 11 of the principal Act, for the existing expression "liable to pay tax under this Act the and such registration", the expression "liable to pay tax under this Act and such registration" shall be substituted.