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State of Uttar Pradesh - Section

Section 10 in The U.P. Technical Education (Non-Technical-Non-Gazetted) Service Rules, 1992

10. Age.

- A candidate for direct recruitment must have attained the age of 21 years and must not have attained the age of more than 32 years on the first day of July of the calendar year in which vacancies are advertised :Provided that the upper age limit, in the case of candidates belonging to the Schedule Castes, Scheduled Tribes and such other categories, as may be notified by Government from time to time, shall be greater by such number of years as may be specified.