Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act] State of Rajasthan - Subsection Section 30(2)(xi) in The Rajasthan Lands and Buildings Tax Act, 1964 (xi)the form of appeals under this Act and the procedure to be followed by the Appellate Authority in hearing and deciding the same;