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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(5) in Himachal Pradesh Waqf Rules, 2016

(5)No Assistant Returning Officer shall perform any function of the Returning Officer relating to the scrutiny of nominations unless the Returning Officer is unavoidably prevented from performing the said functions.