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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(1)(a) in The Punjab School Education Board Employees (Conduct) Regulations, 1978

(a)the immovable property inherited by him or lease or mortgage either in his own name or in the name of any member of his family or in the name of any other person;