Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(2)(b) in Uttar Pradesh Rural Housing Board Act, 1983 (b)send a copy of the notice to the local authority or authorities within whose jurisdiction the area comprised in the scheme lies.