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State of Uttar Pradesh - Section

Section 16 in U.P. Revenue Code (Amendment) Act, 2016

16. Amendment of Section 20.

- In Section 20 of the said Code, in Hindi version, in sub-section (1), for the words ^^losZ la[;kvksa the words losZ xkVk la[;kvksa and for the word ^^tk;sxh the word tk;saxh shall be substituted.