Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 7A in The Telangana Judicial Ministerial and Subordinate Service Rules, 2018

7A. Reservation In Promotions.

- The rule of reservation in the matter of promotions in favour of Scheduled Castes and Scheduled Tribes shall be followed by applying Telangana State and Subordinate Service Rules.