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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(2)(ii) in Orissa Minor Minerals Concession Rules, 2004

(ii)A person who has a definite plan for setting up of an industry in the State for processing of granites(s) if he has furnished a copy of his project report of the proposed processing industry and also letter from the financing institution, issued by the Chief Executive of the institution to the effect that his project report is being appraised by such financing institution;