Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 51 in The Orissa Homoeopathic Regulations, 1972 51. They will get the hall clean and clean the table and put them in order and supply ink and paper at each table. This must be done 15 minutes before each examination commences.
