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State of Chattisgarh - Section

Section 1 in Chhattisgarh Municipal Corporation (Appointment and Conditions of Service of Officers and Servants) Rules, 2007

1. Short title and commencement.

(1)These rules may be called the Chhattisgarh Municipal Corporation (Appointment and Conditions of Service of Officers and Servants) Rules, 2007.
(2)It shall come into force from the date of its publication in the official Gazette.