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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Himachal Pradesh - Subsection

Section 18(1)(c) in Shoolini University of Biotechnology and Management Sciences (Establishment and Regulation) Act, 2009

(c)five persons, nominated by the sponsoring body out of whom two shall be eminent educationists;