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[Cites 0, Cited by 0] [Section 283(4)] [Section 283] [Entire Act]

Union of India - Subsection

Section 283(4)(b) in The Cantonments Act, 2006

(b)in the process of production, preparation or conveyance of such article of food or drink, the extraneous substance has unavoidably become intermixed therewith; or