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State of Sikkim - Section

Section 17 in Sikkim Land (Requisition and Acquisition) Act, 1977

17. No Stamp Duty to Be paid for award or agreement and no fees to be paid thereof for copies thereof.

- No award or agreement made under this Act shall be chargeable with any Stamp Duty, and no person claiming under any such award or agreement shall be liable to pay any fee for a copy.