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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(b) in The Orissa Boat Rules, 2004

(b)unless the letter specified in Appendix-A, appended to these rules indicating the place of registration followed by the registration number assigned is painted on both rides of the boat in white figures of not less than 15 cms. in height and 2 cms, in breadth.